Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(viii) in The West Bengal Universities (Control of Expenditure) Act, 1976 (viii)No teacher/Principal shall be paid any remuneration for examination work, including invigilation work, within the University/Institution.
