Section 26(1) in Sri Venkatesware Institute of Medical Science University Act, 1995
(1)The Institute shall have its own fund consisting of,(a)funds provided by the Tirumala Tirupathi Devasthanams, Tirupathi ;(b)all moneys provided by the Government under section 25 ;(c)all fees and other charges received by the Institute ;(d)all moneys received by the Institute by way of grants, loans, gifts, donations, benefactions, bequests or transfers ;(e)all moneys received by the Institute in any other manner or from any other source.
