Rajasthan High Court - Jodhpur
Dev Prakash And Anr vs Smt. Indra And Ors on 27 September, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 913/2015
Dev Prakash And Anr.
----Appellant
Versus
Smt. Indra And Ors.
----Respondent
Connected With
S.B. Civil Misc. Appeal No. 958/2015
Dev Prakash And Anr.
----Appellant
Versus
Smt. Indra And Ors.
----Respondent
For Appellant(s) : Mr. S.R. Joshi for Mr. Rajeev Purohit.
For Respondent(s) : Mr. Harish Madan for Mr. Manoj
Bhandari.
HON'BLE MR. JUSTICE P.K. LOHRA
Order 27/09/2018 Learned counsel for the appellants, Mr. Joshi, submits that Mr. Purohit is not attending Courts because of bereavement in his family. He, therefore, prays for adjournment.
List on 9th of October, 2018.
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