Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(i) in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974 (i)in the case of the Chairman, Rupees Sixteen thousand per annum for each completed year of service in the Commission.
