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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(iii) in Orissa Government Vehicles (Control and Use) Rules, 1978

(iii)Selection of the repairers, garages and shops (for purchase of spare parts) is to be done by the M.V.I. (Tech.) on the basis of competitive Tenders keeping in view the efficiency of performance of the tenders in all respects.