Delhi High Court - Orders
Mukut Pathak And Ors vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9088/2018 & CM APPL. 35006/2018
MUKUT PATHAK AND ORS. ..... Petitioners
Through Mr Vaibhav Dang, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Vinod Diwakar, CGSC with
Mr Sayndeep Pahari, Mr Mishra P. Madhu,
Advocates for R1 and R2.
ORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019
1. The arguments of the petitioners have been heard. The arguments of the respondents are inconclusive.
2. List for further arguments on 07.03.2019.
3. The learned counsels for the parties shall submit a brief synopsis of their arguments not exceeding three pages along with the authorities relied upon by them.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv