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[Cites 0, Cited by 0] [Section 30] [Entire Act]

UT Ladakh - Subsection

Section 30(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)A member of the Executive Council shall hold office at the pleasure of the Chief Executive Councillor or until-
(a)he ceases to be member of the Council; or
(b)he resigns his office in writing under his hand addressed to the Chief Executive Councillor in which case the resignation shall take effect from the date of its acceptance.