Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 22 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 22. Gratuity. - All the employees shall be eligible for gratuity at the rales permissible to the State Govt, employees/officers.
