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State of Uttar Pradesh - Section

Section 20 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

20. Temporary appointment. -

Notwithstanding anything contained in these rules, the Management may, with the previous approval of the District Basic Education Officer, appoint for a period not exceeding six months any person as Headmaster or Assistant Teacher, as the case may be, provided that no person shall be so appointed, unless he possesses the minimum qualification prescribed for the post:Provided further that the District Basic Education Officer may, for reasons to be recorded, extend the aforesaid period of six months for a period co-terminous with the end of the academic session in which extension is granted.