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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(e) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(e)there has been persistent neglect of arboriculture in the village site or in the area allotted to the chak or village for purposes of plantation of village forest.