Supreme Court - Daily Orders
Angesh Kumar vs Upsc on 23 August, 2014
$ ITEM NO.1 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).780/2014
ANGESH KUMAR Petitioner(s)
VERSUS
UPSC AND ORS Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 23/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Ravindra S. Garia, Adv.
Mr.Maruf Khan, Adv.
Mr.Vishal Sinha, Adv.
Mr.Kamraan Malik, Adv.
Mr.Ali Maaz, Adv.
Mr.Nitin Sarvanan, Adv.
Mr.Gulfishan Javed, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
We find no merit in this petition and the same is accordingly dismissed.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2014.08.23 12:01:59 IST Reason: