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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(8)(ii) in The Goa Entertainment Tax Act, 1964

(ii)any payment made for the loan or use of any instrument or contrivance which enables a person to get a normal or better view or hearing of the entertainment which, without the aid of such instrument or contrivance such person would not get;