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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(3)Save as provided in sub-rules (5) to (8), seniority of officers/officials appointedby direct recruitment or promotion shall be determined according to theirposition in merit.