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[Cites 0, Cited by 0] [Section 610B(1)] [Section 610B] [Entire Act]

Union of India - Subsection

Section 610B(1)(b) in The Companies Act, 1956

(b)such document, notice, any communication or intimation, required to be served or delivered under this Act, shall be served or delivered under this Act through the electronic form and authenticated in such manner as may be specified in the rules;