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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(d) in Uka Tarsadia University First Statutes, 2012

(d)When the Board of Management does not within a reasonable time take action to the satisfaction of the President, the President, may, after considering an explanation furnished or representation made by the Board of Management, issue such directions as' s/he may think fit and the Board of Management shall comply with such directions.