Bombay High Court
Mohd.Imran Mardan Sarbatwala vs The Maharashtra Housing And Area ... on 4 December, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 4th December, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
9 NMWL/141/2014 ) Mr. Prasad Patil I/b. P. M. Havnur, WP/1483/2014 ) Advocate for Applicant.
) ) P.C. : As a last chance, time is granted to ) Applicant and/or his Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered till 01.01.2019, failing ) Notice of Motion to stand rejected for ) non-removal of office objections under ) O.S.Rule 986.
10 NMWL/170/2014 ) None present.
WP/2345/2013 ) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered till 01.01.2019, failing ) Notice of Motion to stand rejected for ) non-removal of office objections under ) O.S.Rule 986.
11 NMWL/206/2014 ) None present.
WP/2663/2013 ) ) P.C. : As a last chance, time is granted to ) Applicants and/or their Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered till 01.01.2019, failing ) Notice of Motion to stand rejected for ) non-removal of office objections under ) O.S.Rule 986.
Date : 04.12.2018 Prothonotary & Senior Master ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 06:26:33 :::