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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(7)(a) in The Land Registration Act, 1876

(a)the general land-revenue survey which has been made of the [State] [* *] [Words 'of Bengal' repealed by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.]; or