Supreme Court - Daily Orders
Commissioner Of Income Tax Iii-Mumbai vs M/S Apar Industries Ltd. on 14 August, 2018
Item No.27 1
REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. MANOJ JAIN
Civil Appeal No(s). 14250/2015
COMMISSIONER OF INCOME TAX III-MUMBAI Appellant(s)
VERSUS
M/S APAR INDUSTRIES LTD. Respondent(s)
(Only SLP Nos. 13826, 13827, 16318, 16250, 16887, 16471, 17562,
17561 of 2018 is to be listed )
WITH
C.A. No. 652/2016 (III)
C.A. No. 6407/2016 (XIV)
(AT TOP)
C.A. No. 6412/2016 (XIV)
C.A. No. 6408/2016 (XIV)
C.A. No. 6411/2016 (XIV)
C.A. No. 6415/2016 (XIV)
SLP(C) No. 8091/2016 (XIV)
( FOR [I/A FOR DETAGGING] ON IA 89764/2018)
C.A. No. 6413/2016 (XIV)
C.A. No. 15956/2017 (XIV)
C.A. No. 6416/2016 (XIV)
C.A. No. 5590/2017 (III)
C.A. No. 6414/2016 (XIV)
C.A. No. 6418/2016 (XIV)
Signature Not Verified
C.A. No. 6417/2016 (XIV)
Digitally signed by
MADHU GROVER
Date: 2018.08.16
10:13:35 IST
Reason:
C.A. No. 6419/2016 (XIV)
C.A. No. 5472/2016 (XIV)
Item No.27 2
SLP(C) No. 2295-2296/2018 (XI-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
C.A. No. 2994/2017 (XIV)
SLP(C) No. 5254-5265/2016 (IX)
SLP(C) No. 35085/2016 (IX)
C.A. No. 2995/2017 (XIV)
C.A. No. 14702/2015 (III)
C.A. No. 14251/2015 (III)
SLP(C) No. 4069/2016 (IX)
C.A. No. 15617/2017 (XIV)
C.A. No. 10267/2017 (XIV)
(IA
FOR CONDONATION OF DELAY IN REFILING ON IA 58058/2017
FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 58058/2017
FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 58058/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
58059/2017)
SLP(C) No. 20559/2017 (XIV)
(orders reserved vide order dated 06.12.2017)
C.A. No. 10266/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.58470/2017-CONDONATION OF DELAY
IN REFILING)
C.A. No. 10268/2017 (XIV)
(FOR
FOR CONDONATION OF DELAY IN REFILING ON IA 61191/2017
FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 61191/2017
FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 61191/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
61193/2017)
SLP(C) No. 35275-35278/2017 (XI)
(and IA No.121911/2017-CONDONATION OF DELAY IN FILING and IA
No.121912/2017-CONDONATION OF DELAY IN REFILING and IA
No.121913/2017-EXEMPTION FROM FILING O.T. and IA No.125560/2017-
PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.125563/2017-STAY
APPLICATION and IA No.125565/2017-EXEMPTION FROM FILING O.T.
****I.A.NO.57352/2018 IN SLP NO.35275-78/2017 TO BE LISTED ON
07.05.2018.******)
SLP(C) No. 35259-35260/2017 (XI)
Item No.27 3
C.A. No. 20850/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.42580/2017-CONDONATION OF DELAY
IN FILING and IA No.42581/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 20851/2017 (XIV)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 47943/2017)
SLP(C) No. 22648/2017 (IX)
(FOR ADMISSION and I.R. and IA No.75364/2017-CONDONATION OF DELAY
IN FILING)
C.A. No. 17533/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.104081/2017-CONDONATION OF DELAY
IN FILING and IA No.104084/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 18011/2017 (III)
( IA No.101373/2017-CONDONATION OF DELAY IN FILING)
C.A. No. 17986/2017 (III)
C.A. No. 18271/2017 (XIV)
( IA No.110748/2017-CONDONATION OF DELAY IN FILING)
C.A. No. 18501/2017 (XIV)
SLP(C) No. 34962/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128586/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 34960/2017 (IX)
(FOR ADMISSION and I.R. and IA No.128679/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 32076-32079/2017 (XI)
(FOR ADMISSION and I.R. and IA No.124110/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT
[TO BE TAKEN UP ALONGWITH ITEM NO. 16 I.E. D.NO.8131/2017])
SLP(C) No. 33078-33079/2017 (XI)
C.A. No. 21764/2017 (XIV)
SLP(C) No. 247/2018 (XIV)
Item No.27 4
C.A. No. 1504/2018 (XIV)
( IA No.5689/2018-CONDONATION OF DELAY IN FILING)
Diary No(s). 41705/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.637/2018-CONDONATION OF DELAY IN
FILING)
SLP(C) No. 3169/2018 (XIV)
C.A. No. 1825/2018 (XIV)
( IA No.108323/2017-CONDONATION OF DELAY IN FILING and IA
No.108324/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 4848/2018 (XIV)
( IA No.18508/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 9456/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.46650/2018-CONDONATION OF DELAY
IN FILING and IA No.46652/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 16250/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.32129/2018-CONDONATION OF DELAY
IN FILING and IA No.32130/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 7450/2018 (IX)
(FOR ADMISSION and I.R. and IA No.29095/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7451/2018 (IX)
(FOR ADMISSION and I.R. and IA No.29777/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7894/2018 (IX)
(FOR ADMISSION and I.R. and IA No.33408/2018-CONDONATION OF DELAY
IN FILING)
Diary No(s). 7057/2018 (XIV)
(LIST AFTER THE PRONOUNCEMENT OF JUDGMENT IN CA NO. 8900/2012 AND
BATCH)
C.A. No. 3053/2018 (XIV)
Item No.27 5
Diary No(s). 8612/2018 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 36339/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 36340/2018)
Diary No(s). 8217/2018 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 35849/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 35850/2018[TO BE
TAKEN UP ALONGWITH ITEM NO. 29 I.E. D.NO.7057/2018])
C.A. No. 4264/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.50342/2018-CONDONATION OF DELAY
IN FILING and IA No.50346/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 13286/2018 (IX)
SLP(C) No. 21727/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.55070/2018-CONDONATION OF DELAY
IN FILING and IA No.55071/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
JUDGMENT IN CA NO. 8900/2012 HAS BEEN PRONOUNCED)
Diary No(s). 13082/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.55745/2018-CONDONATION OF DELAY
IN FILING and IA No.55747/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 12127/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.58446/2018-CONDONATION OF DELAY
IN FILING and IA No.58447/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 12126/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.59382/2018-CONDONATION OF DELAY
IN FILING and IA No.59384/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 21477/2018 (XIV)
C.A. No. 5242/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.64517/2018-CONDONATION OF DELAY
IN FILING and IA No.64518/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 13827/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.66686/2018-CONDONATION OF DELAY
IN FILING)
Item No.27 6
Diary No(s). 12557/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.63445/2018-CONDONATION OF DELAY
IN FILING and IA No.63446/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 13826/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.56746/2018-CONDONATION OF DELAY
IN FILING and IA No.56747/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 14894/2018 (IX)
(FOR ADMISSION and I.R. and IA No.68197/2018-CONDONATION OF DELAY
IN FILING and IA No.68201/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 5241/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.65326/2018-CONDONATION OF DELAY
IN FILING and IA No.65328/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 16318/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.73451/2018-CONDONATION OF DELAY
IN FILING and IA No.73453/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 14148/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.69787/2018-CONDONATION OF DELAY
IN FILING and IA No.69789/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 16984/2018 (IX)
Diary No(s). 18411/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.74585/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 16887/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.73935/2018-CONDONATION OF DELAY
IN FILING and IA No.73937/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 16356/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.73457/2018-CONDONATION OF DELAY
IN FILING and IA No.73464/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Item No.27 7
Diary No(s). 18801/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.74670/2018-CONDONATION OF DELAY
IN FILING and IA No.74673/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 17561/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.73784/2018-CONDONATION OF DELAY
IN FILING)
Diary No(s). 18133/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.77340/2018-CONDONATION OF DELAY
IN FILING and IA No.77341/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 17562/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.80003/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 18262/2018 (IX)
(FOR ADMISSION and I.R. and IA No.81644/2018-CONDONATION OF DELAY
IN FILING and IA No.81645/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 6689/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.82224/2018-CONDONATION OF DELAY
IN FILING and IA No.82225/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 6777/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.82727/2018-CONDONATION OF DELAY
IN FILING and IA No.82729/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 12550/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.83132/2018-CONDONATION OF DELAY
IN FILING and IA No.83135/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.83134/2018-CONDONATION OF DELAY IN
REFILING)
C.A. No. 5966/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.83419/2018-CONDONATION OF DELAY
IN FILING)
Item No.27 8
Diary No(s). 21166/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.83428/2018-CONDONATION OF DELAY
IN FILING and IA No.83430/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 19416/2018 (IX)
(FOR ADMISSION and I.R. and IA No.94221/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 18350/2018 (III)
(FOR ADMISSION and I.R. and IA No.84642/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 17949/2018 (IX)
(FOR ADMISSION and I.R. and IA No.84942/2018-CONDONATION OF DELAY
IN FILING and IA No.84943/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 6744/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.89950/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 6688/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.89118/2018-CONDONATION OF DELAY
IN FILING and IA No.89121/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 18040/2018 (IX)
(FOR ADMISSION and I.R. and IA No.85012/2018-CONDONATION OF DELAY
IN FILING and IA No.85013/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 19179/2018 (IX)
( IA No.93537/2018-CONDONATION OF DELAY IN FILING and IA
No.93540/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 16471/2018 (XIV)
(FOR ADMISSION and I.R.)
C.A. No. 7207/2018 (XIV)
Item No.27 9
(FOR ADMISSION and I.R. and IA No.94177/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 20193/2018 (IX)
(FOR ADMISSION and I.R. and IA No.97139/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 8030/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.101838/2018-CONDONATION OF DELAY
IN FILING and IA No.101845/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.101840/2018-CONDONATION OF DELAY IN
REFILING)
Date : 14-08-2018 This appeal was called on for hearing today.
For Appellant(s) Mrs. Anil Katiyar, AOR
Mr. Sajid Imam Naqvi,Adv.
Mr. M. P. Vinod, AOR
Mr. Praveen Swarup, AOR
Mr. Salil Kapoor,Adv.
Mr. Sumit Lakchandani,Adv.
Mr. Pawanshree Agrawal, AOR
Ms. Kavita Jha, AOR
Mr. Udit Naresh,Adv.
For Respondent(s) Mrs. Bina Gupta, AOR
Mr. Rohit Ghosh,Adv.
M/S. Karanjawala & Co., AOR
Mr. Aviral Kapoor,Adv.
Mr. Punit Dutt Tyagi, AOR
Mr. Sanjay Kapur, AOR
Ms. Sheena Taqui,Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Kaushik Poddar, AOR
Mr. Bhargava V. Desai, AOR
Mr. Akshat Malpani,Adv.
Item No.27 10
Mrs. Anil Katiyar, AOR
Mr. Rameshwar Prasad Goyal, AOR
M/S. D.S.K. Legal, AOR
Mr. Syed Mehdi Imam, AOR
Mr. Atif Suhrawardy,Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Sunny Choudhary, AOR
Mr. Kaustubh Shukla, AOR
Mr. Shekhar Prit Jha, AOR
Mr. Mayank Nagi,Adv.
Mr. Tarun Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP Nos. 13826 and 13827/2018
Service of notice is complete qua sole respondent but no one has entered appearance on his behalf. Viewed thus, the matters be processed for listing before the Hon'ble Court, under the rules.
SLP Nos.16250,16318,17561 and 17562/2018 Delay in filing spare copy is condoned. Registry to issue notice with utmost dispatch.
SLP Nos.16887/2018Four weeks’ time is given to the learned counsel for the sole respondent to file the counter affidavit.
Item No.27 11 SLP(C) No.16471/2018Await the return of the service of notice already issued to the sole respondent.
List again on 3.10.2018.
MANOJ JAIN Registrar MG