Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12th in The Apprentices Act, 1961 12th. December, 1961 An Act to provide for the regulation and control of training of apprentices and for matters connected therewith.BE it enacted by Parliament in the Twelfth Year of the Republic of India as follows:—
