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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(10) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(10)The employee shall, while travelling on duty, be entitled to travelling allowance and daily allowance at such rate as from time to time declared by the Zila Panchayat.