Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(h)'Employee' means a person who is in the whole time service of the Corporation but does not include a person employed by the Corporation on casual or daily wages;