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[Cites 0, Cited by 0] [Section 16E] [Entire Act]

State of Punjab - Subsection

Section 16E(2) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(2)[The proceedings of each meeting of the Committee shall be confirmed with modifications, if any, at the next meeting] [Rules 16-A to 16-E Added vide Punjab Government Gazette Legislative Supplement Part III, dated 7.5.1976.].