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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(x) in The Coast Guard Act, 1978

(x)“superior officer”, when used in relation to a person subject to this Act, means any officer or subordinate officer—
(i)who is senior to that person under the rules; or
(ii)who is entitled under this Act or the rules to give a command to that person;