Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 6 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.52 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30503/2019
(Arising out of impugned final judgment and order dated 13-02-2019
in SCA No. 16791/2018 passed by the High Court Of Gujarat At
Ahmedabad)
DY. COMMISSIONER OF INCOME TAX CIRCLE 1 Petitioner(s)
VERSUS
AREEZ KHAMBATTA BENEVOLENT TRUST Respondent(s)
Date : 06-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Nikhil Majitha, Adv.
Mr. Rajan Kumar Choursia, Adv.
Mr. Hemant Kumar, Adv.
For Respondent(s) Mr. Malak Manish Bhatt, AOR
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter circulated by learned counsel for the respondent seeking adjournment, adjourned for two weeks.
(RADHA SHARMA) (MALEKAR NAGARAJ)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
RADHA SHARMA
Date: 2023.09.06
17:27:56 IST
Reason: