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Supreme Court - Daily Orders

Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 6 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.52                             COURT NO.15                        SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   30503/2019

     (Arising out of impugned final judgment and order dated 13-02-2019
     in SCA No. 16791/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     DY. COMMISSIONER OF INCOME TAX CIRCLE 1                            Petitioner(s)

                                                   VERSUS

     AREEZ KHAMBATTA BENEVOLENT TRUST                                   Respondent(s)


     Date : 06-09-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                            HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                Mr. N Venkatraman, A.S.G.
                                      Mr. Raj Bahadur Yadav, AOR
                                      Mr. Shashank Bajpai, Adv.
                                      Mr. Rupesh Kumar, Adv.
                                      Mr. Sanjay Kumar Tyagi, Adv.
                                      Mr. Nikhil Majitha, Adv.
                                      Mr. Rajan Kumar Choursia, Adv.
                                      Mr. Hemant Kumar, Adv.

     For Respondent(s)                Mr. Malak Manish Bhatt, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

In terms of the letter circulated by learned counsel for the respondent seeking adjournment, adjourned for two weeks.

     (RADHA SHARMA)                                                  (MALEKAR NAGARAJ)
     COURT MASTER (SH)                                               COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
RADHA SHARMA
Date: 2023.09.06
17:27:56 IST
Reason: