Patna High Court - Orders
Bankipur Club Ltd. vs The State Of Bihar And Ors. on 5 December, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.210 of 2008
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Bankipore Club Ltd, Collectorate Road, Patna
... ... Appellant/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
======================================================
with
Miscellaneous Appeal No. 975 of 2010
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Bankipur Club Ltd.
... ... Appellant/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Appeal No. 210 of 2008)
For the Appellant/s : Mr. S.D. Sanjay, Sr. Advocate
Mr. Mohit Agrawal, Advocate
Mr. Vishal Kumar, Advocate
Mr. Lokesh Kumar, Advocate
Ms. Sushmita Mishra, Advocate
Mr. Sandeep Kumar, Advocate
For the Respondent/s : Mr. P.K. Shahi, Advocate General
Mr. Naman Nayak, AC to AAG-13
Mr. Rohitabh Das, AC to AAG-13
(In Miscellaneous Appeal No. 975 of 2010)
For the Appellant/s : Mr.Gautam Kumar Kejriwal, Advocate
For the Respondent/s : Mr. P.K. Shahi, Advocate General
Patna High Court MA No.210 of 2008(37) dt.05-12-2024
2/2
Mr. Rohitabh Das, AC to AAG-13
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
37 05-12-2024Heard learned Counsel for the parties.
2. Judgment reserved.
(K. Vinod Chandran, CJ) (Partha Sarthy, J) P.K.P./-
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