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Patna High Court - Orders

Bankipur Club Ltd. vs The State Of Bihar And Ors. on 5 December, 2024

Bench: Chief Justice, Partha Sarthy

     IN THE HIGH COURT OF JUDICATURE AT PATNA
                       Miscellaneous Appeal No.210 of 2008
======================================================
Bankipore Club Ltd, Collectorate Road, Patna


                                                                   ... ... Appellant/s
                                      Versus
The State of Bihar and Ors.


                                                                 ... ... Respondent/s
======================================================
                                       with
                      Miscellaneous Appeal No. 975 of 2010
======================================================
Bankipur Club Ltd.


                                                                   ... ... Appellant/s
                                      Versus
The State of Bihar and Ors.


                                                                 ... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Appeal No. 210 of 2008)
For the Appellant/s       :      Mr. S.D. Sanjay, Sr. Advocate
                                 Mr. Mohit Agrawal, Advocate
                                 Mr. Vishal Kumar, Advocate
                                 Mr. Lokesh Kumar, Advocate
                                 Ms. Sushmita Mishra, Advocate
                                 Mr. Sandeep Kumar, Advocate
For the Respondent/s      :      Mr. P.K. Shahi, Advocate General
                                 Mr. Naman Nayak, AC to AAG-13
                                 Mr. Rohitabh Das, AC to AAG-13
(In Miscellaneous Appeal No. 975 of 2010)
For the Appellant/s       :      Mr.Gautam Kumar Kejriwal, Advocate
For the Respondent/s      :      Mr. P.K. Shahi, Advocate General
            Patna High Court MA No.210 of 2008(37) dt.05-12-2024
                                                       2/2




                                                    Mr. Rohitabh Das, AC to AAG-13


                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                              and
                              HONOURABLE MR. JUSTICE PARTHA SARTHY
                                                    ORAL ORDER
                                 (Per: HONOURABLE THE CHIEF JUSTICE)


37    05-12-2024

Heard learned Counsel for the parties.

2. Judgment reserved.

(K. Vinod Chandran, CJ) (Partha Sarthy, J) P.K.P./-

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