M/S Grand Pressings And Tools vs The Assistant Regioanl Director on 19 November, 2008

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Karnataka High Court

M/S Grand Pressings And Tools vs The Assistant Regioanl Director on 19 November, 2008

Bench: H.G.Ramesh

.135

MFA.NO.3 125/2008

11: mm men mum on KARNATAKA AT nazaeawrfda

DATED runs was 19"! mar or novmmnn    ~ I

EEFORE

THE Hozrnm MR.JusncE:H';G;a4n1Ee1§:'IV'I:'  I  

u.n'.A. Ho. 
BETWEEK: I  

M/S GRAND PRESSINGS 83 TOOLS   '

BY IT'S PROPRIETORJ.G.PRA$AI)«" ' _ I 

S,fC> JAYAPRAKASH  _   
KAMMAGONDANAHALLI ;    
JALAHALLIWEST     2 
BANGALQRE560 9:5   '    '  ...APPELLAN'T

(BY SR1 DR v g4'J'AQA§§.NAT"Hj_a;_ P12A:<A,§_r1 Raﬁ)

AND:

1 THE ASSlST:°~.£<?IT_ REGIONAL DIRECTGR
REG1oN1§L'oF1+'w:«: (KAl"%bIA'I?AKA)
ES'?! CORPORATION, 'Na. 10'
BINNY FIELDS, B1Nmi°.§:§*
BANGALOR E-560' 023

"THEa_RE("3QVERY '<)'FFI<:ER
' a .231 _CQRPC}RATION, 1510.10
 BENNY F'i.ELD€3~, BINNYPET
 BANGAi.,OF?E«fS60 023  RESPONDENTS

A 'EfHISv'§r§§'@; FILED U/S 82 OF THE EMPLOYEES STATE INSURAh§C.E.&VACT, AGAINST THE ORDER DATED 31.12.2007 "-ﬂij"'«.P13i»SSED I1*!V__!'i'IISC. APPLICATION N03-I/200'? ON THE FILE OF' " TI-IE +._EIVIPLOYEES STATE INSURANCE, BANGALORE. ' UISMISSING THE PETITION FILED UIS 75 85 78 0? THE ESI AC3'. RIW ORDER 9 RULE 4 85 9 OF' CPO ON 05.02.2007 FOR SETTING ASIIDE THE ORDER 9'1' 27.:o.2oo3 PASSED {N ES]- T I59/2mg.

THIS MFA COMING ON FOR ORIDERS THIS DAY, THE I COUR'¥' DELIVEREI) THE FOLLOWING:

4__. no the order impugned herein to Wwaxfrazpt MFA.NO.3125/2008 J U D G H E N '1'' There is a delay of two days in ﬁling A' However, I have hazard the learned 3 ., appellant on the merits of the j; "1 seen ﬁom the impugned orﬁcgr, f.iia=_:d_' ESI V. dismissed Miscellaneous Appﬁéﬁﬁon' r§5;4) filed for restoration of the No.3)? 2002 which was on

27. 10.2003. <;¥fﬁ.jjA:v¢i;{ii:Sit§cration of the matter, V Wm shown for the than three years) in ﬁling the ap~p1icaVticz;;%k facts of the case, mm

- 361/ -

% % Iudge

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