Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 17 April, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023, I.A. 11420/2023, I.A. 439/2024, I.A. 3182/2025
& I.A. 8344/2026
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Mr. Satvik Verma, Senior Advocate
alongwith Mr. rohil Bansla and Mr.
Chirayu Prahlad, Advocates.
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED .....Defendant
Through: Mr. Nikhil Sonker, Mr. Shivendra
Pratap Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 17.04.2026
List on 17.07.2026.
TUSHAR RAO GEDELA, J
APRIL 17, 2026/ar
This is a digitally signed order.
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