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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(k) in The Inland Waterways Authority Of India Act, 1985

(k)[ enter into joint ventures concerning inland shipping by way of equity participation.] [New clause added by Inland Waterways Authority of India Act, 2001(40 of 2001) ]