Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(5) in The Bihar Value Added Tax Act, 2005 (5)Any vacancy in the membership of the Tribunal shall be filled up by the State Government as soon as possible.
