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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Issue and Disposal of Audit Report of Village Panchayats) Rules, 2000

3. Submission of accounts and records of the village panchayat.

- The executive authority of a village panchayat shall produce all accounts and records of the village panchayat to the auditor, as required by him and also to the Accountant-General and his subordinate officers, whenever he or his subordinate officers demand the production of the records of a village panchayat.