Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 14 December, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 09
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 01/2010
Robkar .....Petitioner(s)
Through: None
V/s
Dr. Mushtaq Ahmad Shah
( in Civil Ref. 04/07 in CSA 14/03) ..... Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
14.12.2021 Issue fresh notice to the respondent through concerned police station. List on 12.04.2022. Meanwhile, Registry to reconstruct the file.
(RAJNESH OSWAL) JUDGE SRINAGAR 14.12.2021 "Imtiyaz"
IMTIYAZ UL GANI 2021.12.15 15:49 I attest to the accuracy and integrity of this document