Rajasthan High Court - Jaipur
Adesh Bangarwa S/O Pratap Singh vs Rajasthan Staff Selection Board, ... on 21 November, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17048/2022
Adesh Bangarwa S/o Pratap Singh, Aged About 22 Years, R/o
Ward No. 10, Tehsil- Udaipurwati, Gadla Kalan, Jhunjhunun,
Rajasthan- 333053
----Petitioner
Versus
1. Rajasthan Staff Selection Board, Jaipur, Through Its
Chairman, State Institute Of Agriculture Management
Premises, Durgapura, Jaipur, Rajasthan- 302018.
2. Bikaner Technical University, Bikaner, Through Controller
Of Exam, Karni Industrial Area, Pugal Road, Bikaner,
Rajasthan- 334004.
----Respondents
For Petitioner(s) : Mr.Dinesh Choudhary, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 21/11/2022 Learned counsel for the petitioner submitted that the petitioner had participated in the recruitment process initiated for the course of Basic Computer Instructor and the petitioner was declared successful in the written examination.
Learned counsel submitted that the petitioner possesses the qualification of B.Tech in Computer Science and as such he is duly qualified.
Learned counsel submitted that the petitioner had a back paper in 5th Semester in B.Tech Course and as per the decision taken by the Bikaner Technical University, Bikaner, the persons (Downloaded on 24/11/2022 at 12:45:23 AM) (2 of 2) [CW-17048/2022] having back papers in I, III & V Semesters were required to be upgraded on account of COVID-19 situation.
Learned counsel submitted that the petitioner has already applied for grant of degree, but the same has not been received so far.
Issue notice of the writ petition as well as stay application to the respondents, returnable on 30th November, 2022. Notices be given 'dasti', if prayed.
In the meanwhile, one post of Basic Computer Instructor shall be kept vacant.
(ASHOK KUMAR GAUR),J Monika/40 (Downloaded on 24/11/2022 at 12:45:23 AM) Powered by TCPDF (www.tcpdf.org)