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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in The Gas Cylinders Rules, 2016

(1)Any of the officers, specified in the first column of the Table below may exercise the powers specified in sub-section (1) of section 7 of the Act in the area specified in the corresponding entry in the second column of that Table.Table
Officers Area
(1) (2)
1. The Chief Controller or Controller The whole of India
2. All District Magistrate Their respective Districts
3. All Magistrates subordinate to the District Magistrate Their respective jurisdiction
4. The Commissioner of Police and all Police Officers of ranknot below that of Sub Inspector Their respective jurisdiction