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[Cites 0, Cited by 0] [Section 184(1)] [Section 184] [Entire Act]

State of Tamilnadu - Subsection

Section 184(1)(c) in Tamil Nadu District Municipalities Act, 1920

(c)cause such bars, chains or posts to be fixed across or in any street in which any such work is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.