Supreme Court - Daily Orders
Commissioner Central Excise And ... vs M/S Mahanagar Telephone Nigam Limited on 12 January, 2022
Bench: Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.6 Court 14 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 62/2022
COMMISSIONER CENTRAL EXCISE AND SERVICE TAX LTU DELHIAppellant(s)
VERSUS
M/S MAHANAGAR TELEPHONE NIGAM LIMITED Respondent(s)
( IA No.914/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.913/2022-STAY APPLICATION )
Date : 12-01-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. N. Venkatarama, ASG
Mr. Mukesh Kumar Maroria, AOR
Mr. Syed Abdul Haseeb, Adv.
Mr. V. Chandra Shekara Bharathi, Adv.
Mr. Divyansh H. Rathi, Adv.
Mr. B.K. Satija, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag this Civil Appeal along with Diary No. 15161 of 2019.
(NISHA KHULBEY) (RAM SUBHAG SINGH)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2022.01.20
15:02:23 IST
Reason: