Section 3 in Tamil Nadu Protection of Tanks and Eviction of Encroachment Rules, 2007
3. Survey of tanks.
- Survey shall be carried out by traversing along the tank and the boundaries be demarcated, based on the original records of the tanks available with the Revenue Department in every taluk and district and simultaneously identifying the areas encroached upon and areas alienated by the Government, in public interest, within the demarcated boundaries, and proper charts and registers be-prepared' setting forth these details.
