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[Cites 0, Cited by 1] [Section 414] [Entire Act]

State of West Bengal - Subsection

Section 414(1) in The Calcutta Municipal Corporation Act, 1980

(1)Every person, who intends to erect, re-erect, add to, or alter, any building, shall, subject to the provisions of this Act, engage such technical person and in such manner as may be prescribed.