Delhi High Court - Orders
Deepak Alias Raj vs State Of Nct Of Delhi on 21 December, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~R-30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 504/2018
DEEPAK alias RAJ ..... Appellant
Represented by: Mr. Kanhaiya Singhal, Ms. Priyal
Garg, Mr. Prasana, Mr. Chetan
Bhardwaj, Mr. Udit Bhardwaj and
Mr. Ajay Kumar, Advocates
versus
STATE OF NCT OF DELHI ..... Respondent
Represented by: Mr Laksh Khanna, APP for the State
Inspector Sanjeev Kumar Verma,
SHO, PS Mayur Vihar
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE POONAM A. BAMBA
ORDER
% 21.12.2022
1. Arguments heard.
2. Judgment reserved.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
POONAM A. BAMBA, J. DECEMBER 21, 2022 g.joshi Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:23.12.2022 17:10:47