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Delhi High Court - Orders

Deepak Alias Raj vs State Of Nct Of Delhi on 21 December, 2022

Author: Mukta Gupta

Bench: Mukta Gupta

                      $~R-30
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +    CRL.A. 504/2018
                           DEEPAK alias RAJ                               ..... Appellant
                                      Represented by: Mr. Kanhaiya Singhal, Ms. Priyal
                                                      Garg, Mr. Prasana, Mr. Chetan
                                                      Bhardwaj, Mr. Udit Bhardwaj and
                                                      Mr. Ajay Kumar, Advocates
                                           versus

                             STATE OF NCT OF DELHI                            ..... Respondent
                                      Represented by:       Mr Laksh Khanna, APP for the State
                                                            Inspector Sanjeev Kumar Verma,
                                                            SHO, PS Mayur Vihar
                             CORAM:
                             HON'BLE MS. JUSTICE MUKTA GUPTA
                             HON'BLE MS. JUSTICE POONAM A. BAMBA
                                           ORDER

% 21.12.2022

1. Arguments heard.

2. Judgment reserved.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

POONAM A. BAMBA, J. DECEMBER 21, 2022 g.joshi Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:23.12.2022 17:10:47