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Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 17 May, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

                                    $~S-3

                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022 (for
                                                additional documents), CM APPL. 45946/2022 (stay) & CM
                                                APPL. 55791/2022 (delay)

                                                OFB TECH PRIVATE LIMITED               ..... Appellant
                                                             Through: Mr. Amit Sibal, Senior Advocate
                                                                      along with Mr. Varun Singh, Mr.
                                                                      Ytharth Kumar, Ms. Alankriti
                                                                      Dwivedi, Ms. Kajal S. Gupta and
                                                                      Mr. Himanshu Yadav, Advocates.

                                                                                      versus

                                                M/S KKSPUN INDIA LTD AND ORS.          ..... Respondents
                                                             Through: Mr. Jatin Mongia and Mr. Tarun
                                                                        Mehta, Advocates for R-1.
                                                                        Mr. Lalit Maheshwwari, Advocate
                                                                        for R-3.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE TALWANT SINGH
                                                             ORDER

% 17.05.2023 We have heard Mr. Amit Sibal, learned senior counsel appearing on behalf of the appellant.

Learned senior counsel appearing on behalf of the appellant, prays for and is granted liberty to place on record a brief written synopsis of submissions, running into not more than 03 to 04 pages, along with the copies of relevant judgments, on which they seek to place reliance, within a period of two weeks from today, after providing advance copies thereof to learned counsel appearing on behalf of the respondents.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:06:19 At request of learned counsel appearing on behalf of the respondent No.1, on the ground that, Mr. Darpan Wadhwa, learned senior counsel, who has to argue this appeal, on their behalf, is busy before another Court, the hearing of the appeal is adjourned.

List on 13.07.2023.

A copy of this order be uploaded on the website of this Court.

SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 17, 2023/rs Click here to check corrigendum, if any FAO(OS) (COMM) 296/2022 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 10:06:19