- (i) An initial amount of Rs. 25 (non-refundable) and sum of Rs. 250 (refundable) as security deposit shall be charged for such licence.(ii)The amount of security deposit shall be refunded as soon as a plumber ceases to be a licensee.(iii)Every licence, not suspended or cancelled, may be renewed on payment of Rs. 10.(iv)Every application for licence shall be made in writing to the officer-in-charge of water works.
