Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Punjab - Subsection Section 101(3) in The Punjab Distillery Rules, 1932 (3)The figures of wastage in various operations shall be worked out in Forms D-26, D-27, D-28 [and D-29] [Added vide Punjab Notification dated 29.6.1999.].
