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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(10) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(10)The number of posts in the category of counsellor, case worker or probation officer, house father or house mother, educator, and vocational instructor, shall proportionally increase with the increase in the capacity of the home.