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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(4)(j) in The Bombay University Act, 1974

(j)call, from any office, centre, laboratory, college or institution under the control of the University, for any information and returns that he thinks necessary for the proper discharge of his financial responsibilities; and