Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(a) in Orissa State Financial Corporation (Staff) Regulations, 1975

(a)he/she has been certified by a qualified medical practitioner approved by the Corporation to be of sound construction and medically fit and free from all communicable diseases and is fit for employment under the Corporation.