Section 37(2)(a) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

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State of Punjab - Subsection

Section 37(2)(a) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(a)when it is delivered to the prescribed authority -

(i)by the person making the petition, or

(ii)by a person authorised in writing in this behalf by the person making the petition; or