Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 27 in Rules of the Court, 1952

27. Exclusion of papers from paper-book by order of Chief Justice.

- The Chief Justice may be general order direct that any copy or paper required under these rules to be included in a paper-book be not so included therein. In such case the original paper on the record of the case shall be entered in the general index and clearly flagged.