Madhya Pradesh High Court
The Pesa Act Gram Sabha Samity vs The State Of Madhya Pradesh on 26 March, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 WP-39698-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 39698 of 2024
(THE PESA ACT GRAM SABHA SAMITY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND
OTHERS )
Dated : 26-03-2025
Shri Vivekanand Awasthy, Sr. Advocate assisted by Shri M.R. Verma,
Advocate for petitioners.
Issue notice.
Notice is waived by Shri A.S. Baghel, learned Govt. Advocate, on
behalf of respondents.
Let reply be filed within two weeks. List this case immediately after two weeks.
(VIVEK AGARWAL) JUDGE A.Praj.
Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 26-03-2025 19:16:04