Section 384 in Bihar Education Code, 1961

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- The standard cost of a school is made up of the following items:-

(a)A lump sum for the cost of the teaching staff calculated as follows:-

For a four classes school.

			Basic pay.	Monthly.	Annual increment.
(a) -			Rs.	Rs.	Rs.
	(i)	For a Principal .. .. .. ..	200	200	10
	(ii)	For one trained M.A. Or M.Sc. .. ..	150	150	10
	(iii)	For four trained or untrained M.A.or M.Sc. ..	125	500	20
	(iv)	For one Acharya or untrained M.A. in Sanskrit ..	70	70	3
	(v)	For a Fazil .. .. .. ..	70	70	3
	(vi)	For one trained graduate .. ..	100	100	5
	(vii)	For four untrained graduates .. ..	70	280	12
	(viii)	For one Physical Instructor (Trained) ..	100	100	5
(b)	For a clerk .. .. .. ..	45	45	2
(c)	For two menials .. .. ..	70	70	3
(d)	For repairs to building .. .. ..	55	55	..
(e)	For Prize and Library .. ..	..	80	..
(f)	Allowance to Librarian .. ..	..	45	..
(g)	For other contingencies .. .. ..	..	80	..
(h)	Provident Fund (one thirty-second of the expenditure onsalary),	..	100	..
(i)	For taxes .. ..	(Actual sum payable).

For six classes higher secondary and Multi-purpose school.

			Basic pay.	Monthly.	Annual increment.
(a) -			Rs.	Rs.	Rs.
	(i)	For a Principal .. .. .. ..	*200	200	10
	(ii)	For two trained M.A. or M. Sc. .. ..	150	300	20
	(iii)	For five trained or untrained M.A. or M. Sc	125	625	25
	(iv)	For an Acharya or untrained M.A. in Sanskrit ..	70	70	8
	(v)	For one Fazil .. .. .. ..	70	70	3
	(vi)	For three trained graduate .. ..	*100	300	15
	(vii)	For four untrained graduates .. ..	70	280	12
	(viii)	For one trained Physical Instructor .. ..	100	100	5
(b)	For a clerk .. .. .. ..	45	45	2
(c)	For a clerk-cum-librarian .. .. ..	70	70	3
(d)	For tow menials .. .. ..	..	55	..
(e)	For laboratory .. .. ..	..	80	..
(f)	For prize and library .. .. ..	..	45	..
(g)	For other contingency and T.A. .. ..	..	80	..
(h)	Repairs to building .. .. .. ..	..	100	..
(i)	For Provident Fund (one thirty-second of the expenditure onsalaries),	..	..	..
(j)	For taxes .. .. ..	(Actual sum payable).

* Now see new scale of pay.(G.O. no. 1990, dated the 21st May 1959.)

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