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State of Nagaland - Section

Section 38 in Nagaland Excise Rules

38. Export pass.

- India-made foreign spirits, rectified spirits, denatured spirit and spirituous preparations manufactured in any distillery or bonded warehouse in Nagaland may be exported to any other State of India under cover of an export pass and in accordance with the rules immediately hereinafter following.I. Procedure for the export of India-made foreign spirits, rectified spirits and denatured spirits