Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(e) in Hyderabad City Water Supply Act 1954

(e)'meter' means an instrument used for measuring the amount of water supplied which is prescribed by or is acceptable to the Department;